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State of Uttar Pradesh - Section

Section 9 in U.P. Industries (Directorate of Handloom and Textiles) Service Rules, 1993

9. Preferential qualifications.

- A candidate who has-
(1)served in the Territorial Army for a minimum period of 2 years; or
(2)obtained 'B' certificate of National Cadet Corps, shall, other things being equal, be given preference in the matter of direct recruitment.