Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 815] [Entire Act] Bengal Presidency - Subsection Section 815(g) in Police Regulations, Bengal , 1943 (g)The Deputy Inspector-General, Intelligence Branch, shall invariably be consulted before an Inspector or a Sub-Inspector of the District Intelligence Branch is granted leave.
