Section 654(i) in Rules under the United Provinces Excise Act, 1910
(i)Composite bar licence for retail vend of foreign liquor tor consumption in the premises duly approved by the licensing authority within the limits of a hotel, other than 4 or 5 starred hotels, which is maintained for providing accommodation and supplying meals in European fashion. This licence shall be in Form F.L. 6 Composite.
