In these Rules, unless there is anything repugnant to the subject or context: -(a)"Assured Career Progression" in short "ACP" means time bound scale as may be provided in the ROP Rules to be framed for the purpose,(b)"Chief Justice" means the Chief Justice of thee Gauhati High Court,(c)"Constitution" means the Constitution of India,(d)"Commission" means The Assam Public Service Commission,(e)"Existing members of the Service" means the officers who have been holding the posts under the Assam Judicial Service Rules, 1967, as amended,(f)"Government" means the Government of Assam.(g)"High Court" means "The Gauhati High Court".(h)"Members of the Service" means the officers appointed or deemed to have been appointed under the provisions of these Rules,(i)"Service" means the Assam-Judicial Service.(j)"Year" means the English Calendar Year,
