Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 95] [Entire Act]

State of Maharashtra - Subsection

Section 95(1) in The Maharashtra Universities Act, 1994

(1)All powers relating to discipline and disciplinary action in relation to the students of the university departments and institution and colleges maintained by the university, shall vest in the Vice-Chancellor.