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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(1)(a) in Himachal Pradesh Prohibition of Sale of Loose Cigarettes and Beedies and Regulation of Retail Business of Cigarettes and Other Tobacco Products Act, 2016

(a)"cigarette" and "beedi " includes,-
(i)any roll of tobacco wrapped in paper or in any other substance not containing tobacco; or
(ii)any roll of tobacco wrapped in any substance containing tobacco, which, by reason of its appearance, the type of tobacco used in the filter, or by its packaging and lebeling, is likely to be offered to, or purchased by consumers as cigarette or beedi;