Patna High Court - Orders
Joy Kishore Sharma vs The Accountant General (A And G) And Ors on 8 April, 2019
Author: Ashutosh Kumar
Bench: Ashutosh Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.5095 of 2019
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Joy Kishore Sharma, S/o Jagdish Sharma Resident of Village-Sangi,P.S.
Sangi,Dist.-Madhubani
... ... Petitioner/s
Versus
1. The Accountant General (A and G), Bihar,Patna
2. The Chief Engineer Department of Hydro Power Division
Itanagar,Arunachal Pradesh
3. The Superintending Engineer, P.W.D.,Tezu,Auranachal Pradesh
4. The Superintending Engineer Department of Hydro Power Dev,Namsai
Circle,Nomsal Arunachal Pradesh
5. The Executive Engineer, Department of Hydro Power Div,Tezu Electro
Mechanical Division DHPO,Tezu
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Ranjan Kumar Srivastava
For the Respondent/s : Mr. Ranjan Kumar
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CORAM: HONOURABLE MR. JUSTICE ASHUTOSH KUMAR
ORAL ORDER
3 08-04-2019Mr. Ranjan Kumar Srivastava, learned advocate for the petitioner, after some arguments, seeks permission to withdraw this petition in order to enable the petitioner to approach the Assam High Court for the redressal of his grievances.
Dismissed as withdrawn with the liberty aforesaid.
(Ashutosh Kumar, J) skm/-
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