Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Kerala - Subsection

Section 63(2) in Kerala Real Estate (Regulation and Development) Act, 2015

(2)If any dispute arises between the Government and the Authority as to whether a question is or is not a question. of policy, the decision of the Government thereon shall be final.