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Delhi High Court - Orders

Actis Consumer Grooming Products & Anr vs The State (Govt Of Nct Of & Anr on 11 October, 2022

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~50
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
                             ACTIS CONSUMER GROOMING PRODUCTS & ANR.
                                                                                    ..... Petitioner
                                                Through:     Mr.N. Hariharan, Sr.Adv., with
                                                             Mr.Pranav Badheka, Mr.Abhimanyu
                                                             Chopra, Ms.Anusha Jacob and
                                                             Mr.Aman Chaudhary, Advs.
                                                versus

                             THE STATE (GOVT OF NCT OF & ANR.
                                                                                  ..... Respondent
                                                Through:     Mr. Sanjay Lao, SC for State with
                                                             Insp. Pradeep Rai
                                                             Mr.Saurabh Jain and Mr.Prayag Jain
                                                             Godha, Advocate for R-2
                             CORAM:
                             HON'BLE MS. JUSTICE ANU MALHOTRA
                                                ORDER

% 11.10.2022 Re-notify for 06.12.2022. Interim order to continue.

ANU MALHOTRA, J OCTOBER 11, 2022 nc Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:11.10.2022 17:33:25 This file is digitally signed by PS to HMJ ANU MALHOTRA.