Delhi High Court - Orders
Actis Consumer Grooming Products & Anr vs The State (Govt Of Nct Of & Anr on 11 October, 2022
Author: Anu Malhotra
Bench: Anu Malhotra
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(CRL) 1338/2020 & CRL.M.A. 11792/2020
ACTIS CONSUMER GROOMING PRODUCTS & ANR.
..... Petitioner
Through: Mr.N. Hariharan, Sr.Adv., with
Mr.Pranav Badheka, Mr.Abhimanyu
Chopra, Ms.Anusha Jacob and
Mr.Aman Chaudhary, Advs.
versus
THE STATE (GOVT OF NCT OF & ANR.
..... Respondent
Through: Mr. Sanjay Lao, SC for State with
Insp. Pradeep Rai
Mr.Saurabh Jain and Mr.Prayag Jain
Godha, Advocate for R-2
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 11.10.2022 Re-notify for 06.12.2022. Interim order to continue.
ANU MALHOTRA, J OCTOBER 11, 2022 nc Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:11.10.2022 17:33:25 This file is digitally signed by PS to HMJ ANU MALHOTRA.