Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

British India - Subsection

Section 20(1) in British India Corporation Limited (Acquisition of Shares) Act, 1981

(1)The Central Government may, by notification, make rules to carry out the provisions of this Act.