Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Andhra Pradesh - Subsection

Section 34(7) in The Andhra Pradesh Municipalities (Preparation of Accounts) Rules, 2017

(7)The officer preparing the Payment Order shall be personally responsible to ensure that the bill is complete and affords sufficient information as to the nature of payments being made.