Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(3) in Rajasthan Non-Government Educational Institutions Act, 1989

(3)An appeal may be preferred against the order made under subsection (1) to such officer as may be empowered by the Director of Education on this behalf within such time and in such manner as may be prescribed.