Gujarat High Court
Bhaktiprasad Nagori Timber & Plywood ... vs Asstt. C. I. T. Opponent(S) on 2 May, 2008
TAXAP/122/2001 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX APPEAL No. 122 of 2001
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BHAKTIPRASAD NAGORI TIMBER & PLYWOOD PVT. LTD.
Appellant(s)
Versus
ASSTT. C. I. T. Opponent(s)
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Appearance :
MR SN DIVATIA for Appellant(s) : 1,
RULE SERVED for Opponent(s) : 1,
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CORAM : HONOURABLE THE CHIEF JUSTICE Y.R.MEENA
and
HONOURABLE MR.JUSTICE J.C.UPADHYAYA
Date : 02/05/2008
ORAL ORDER
Learned counsel for the appellant filed sick note.
List it on 14.07.2008.
( Y. R. MEENA, C.J.) ( J .C. UPADHYAYA, J. ) *Pansala.