Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Bhaktiprasad Nagori Timber & Plywood ... vs Asstt. C. I. T. ­ Opponent(S) on 2 May, 2008

TAXAP/122/2001                       1/1                              ORDER



          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      TAX APPEAL No. 122 of 2001

======================================
    BHAKTIPRASAD NAGORI TIMBER & PLYWOOD PVT. LTD. ­ 
                           Appellant(s)
                              Versus
                   ASSTT. C. I. T. ­ Opponent(s)
======================================
Appearance :
MR SN DIVATIA for Appellant(s) : 1,
RULE SERVED for Opponent(s) : 1,
======================================
           CORAM :  HONOURABLE THE CHIEF JUSTICE Y.R.MEENA

                     and

                     HONOURABLE MR.JUSTICE J.C.UPADHYAYA



                           Date : 02/05/2008 



ORAL ORDER 

Learned counsel for the appellant filed sick note.

List it on 14.07.2008.

( Y. R. MEENA,  C.J.) ( J .C. UPADHYAYA, J. ) *Pansala.