Section 2(p) in Arni University (Establishment and Regulation) Act, 2009
(p)[ "sponsoring body" means K. D. Educational Trust, New Delhi, registered under the Indian Trust Act, 1882 and includes its subsidiary branch to be registered in Himachal Pradesh within a period of six months from the date of commencement of the Arni University (Establishment and Regulation) Amendment Act, 2010;] [Clause (p) substituted Vide Act No. 12 of 2011.]
