Section 77 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013
77. Repeal and Savings.
(1)Every rule, regulation, bye-law or any provision in any agreement or a resolution corresponding to any of the regulations herein contained and in force immediately before the commencement of these regulations and applicable to officers and employees is hereby repealed.(3)Notwithstanding such repeal, any order made or action taken under the provisions so repealed shall be deemed to have been made or taken under the provisions of these regulations.
