Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(4)(b) in Kolkata Municipal Corporation Act, 1980

(b)to the Mayor in the case of an officer or employee holding a category A post;