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State of Gujarat - Section

Section 64 in Birsa Munda Tribal University Act, 2017

64. Appointment of first Pro-Vice-Chancellor.

- Notwithstanding anything contained in section 15, the first Pro-Vice-Chancellor shall be appointed by the State Government, as soon as practicable after the passing of this Act, for a period not exceeding three years and on such terms and conditions as the State Government thinks fit.