Himachal Pradesh High Court
State Of H.P. vs . Sarojini on 10 January, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
State of H.P. Vs. Sarojini Cr.MP(M) No. 2500 of 2022 .
10.01.2023 Present: Mr. Manoj Chauhan and Mr. Varun Chandel, Additional Advocate Generals, for the applicant. Mr. Y.P. Sood and Mr. B.N. Shandil, Advocates, for the respondent.
Mr. Y.P. Sood and Mr. B.N. Shandil, learned counsel, appears for respondent and seeks time to file reply. Be filed within four weeks. List thereafter.
( Satyen Vaidya ) Judge 10th January, 2023 (sushma) ::: Downloaded on - 10/01/2023 20:36:03 :::CIS