Section 31(2)(c) in THE COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY ACT, 1986

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

(c)in the case of the Selection Committee for recruitment of non-teaching staff,-

(i)Vice-Chancellor,

(ii)the Pro-Vice-Chancellor,

(iii)a member of the Syndicate, deputed by the Syndicate,

(iv)Registrar.

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