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State of Madhya Pradesh - Section

Section 37 in The M.P. Jan Shiksha Adhiniyam, 2002

37. Power to remove difficulties.

- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by general or special order, do anything for removing the difficulty :Provided that any order issued by the State Government shall not be inconsistent with the provisions of this Act.