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[Cites 0, Cited by 0] [Section 92(3)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(3)(c) in The Code of Civil Procedure, 1908

(c)where the property available by virtue of the trust and other property applicable for similar purposes can be more effectively used in conjunction with, and to that end can suitably be made applicable to any other purpose, regard being had to the spirit of the trust and its applicability to common purposes; or