Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(4) in The Maharashtra State Commission For, Women Act, 1993

(4)A list of such organisations registered with the Commission shall be made available to any Court of authority or, on request, to the members of -general public.