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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(5) in The Orissa Self-Help Co-operatives Act, 2001

(5)The Co-operative ceases to exist on the date shown in the certificate of dissolution, which shall not be later than two years after the appointment of the liquidator.Chapter-X Miscellaneous