Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Andhra Pradesh - Subsection

Section 37(4) in Hyderabad City Police Act, 1348F

(4)No suit shall be instituted in any Civil Court in respect of any loss/damage for which compensation has been awarded under this section.