Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Punjab - Subsection Section 12A(2) in The Punjab Village Common Lands (Regulation) Rules, 1964 (2)Sponsoring Department means Administrative Department of the State Government, which sponsors the proposal for transfer of shamlat land.]