Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157AA(2)] [Section 157AA] [Entire Act]

State of Uttar Pradesh - Subsection

Section 157AA(2)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)first, to the resident of the village where the land is situate;