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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(8) in The U.P. Advocates Social Security Fund Scheme Rules, 1989

(8)A member shall pay to the office annual subscription for every calendar year as per the rates specified in sub-section. (5) of Section 11 of the Act by means of crossed Demand Draft at Lucknow on the State Bank of India on or before the thirty-first day of December of that year.