Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 27 in The Orissa Boiler Operation Engineers' Rules, 2000

27. Refund of fees.

- Candidates once admitted to an examination under these rules shall not be entitled to any refund of fees. When a candidate is unavoidably absents from the examination on the date fixed, the Chairman may allow him to appear without payment of a second fee at the next examination.