Supreme Court - Daily Orders
M/S.Sourth Eastern Coalfields Ltd. vs M/S.B.S.Agrawal on 14 July, 2014
f ITEM NO.42 COURT NO.1 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 15581/2014
(Arising out of impugned final judgment and order dated 10/12/2013 in
AA No. 10/2011 passed by the High Court Of Chhatisgarh At Bilaspur)
M/S.SOURTH EASTERN COALFIELDS LTD. Petitioner(s)
VERSUS
M/S.B.S.AGRAWAL & ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T. and prayer for
interim relief)
Date : 14/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE CHANDRAMAULI KR. PRASAD
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Anip Sachthey, Adv.
Mr. Mohit Paul, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Special leave petition is dismissed.
(Neetu Khajuria) (Renu Diwan)
Sr.P.A. Court Master
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2014.07.16
11:09:46 IST
Reason: