Section 20(1)(c) in Territorial Army Rules, 1948

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Union of India - Subsection

Section 20(1)(c) in Territorial Army Rules, 1948

(c)Every member of a Railway Engineers unit or Signal (Posts and Telegraphs) unit shall be liable for the purpose of undergoing annual training, to be embodied under the orders of the Officer Commanding the Area in which the unit is located, for a period of 30 days in a year during the second and subsequent years of service.

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Union of India - Subsection

Section 20(1)(c) in Territorial Army Rules, 1948