Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(3)] [Section 51] [Entire Act]

State of Kerala - Subsection

Section 51(3)(v) in The SreeNarayanaGuru Open University Act, 2021

(v)the mode of execution of contracts or agreements by or on behalf of the University;