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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(4) in Andhra Pradesh Irrigation Utilisation and Command Area Development Act, 1984

(4)the Tungabhadra Project; and they shall come into force in respect of other areas on such date as the Government may, by notification appoint; and they may appoint different dates for different areas and for different provisions of this Act.