Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

NCT Delhi - Subsection

Section 93(1)(a) in Delhi Co-operative Societies Act, 1972

(a)the registration of a co-operative society or its bye-laws or of an amendment of a bye-law;