Rajasthan High Court - Jaipur
Aadesh Sant vs Pooran Mal Tyalor on 30 March, 2017
Author: Pankaj Bhandari
Bench: Pankaj Bhandari
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 2522 / 2014
Aadesh Sant, Pro. M/s Creatiions, R/o G-2, Vinayak Enclave, In
front of Post Vaishali Nagar, Jaipur (Raj.)
----Petitioner
Versus
Pooran Mal Tyalor S/o Late Shri Shankar Lal Taylor, Pro. Rama
Infotach, Shop No. 10, Hawa Sadak, In front of Chambal Power
House, Civil Lines, Jaipur (Raj.)
----Respondent
_____________________________________________________ For Petitioner(s) : Mr. Brijendra Singh for Mr. D.N. Sharma _____________________________________________________ HON'BLE MR. JUSTICE PANKAJ BHANDARI Judgment / Order 30/03/2017 Counsel for the petitioner does not wish to press the misc.
petition.
The misc. petition is dismissed as not pressed.
(PANKAJ BHANDARI)J. Arti/11