Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(2)(iii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(iii)Regulate, conduct or supervise the auction of notified Horticultural produce in accordance with the provision and procedure laid down under the rules made under this Act or bye-laws of the Committee.