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[Cites 0, Cited by 0] [Section 2(31)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(31)(d) in The Railways Act, 1989

(d)all rolling stock, stations, offices, warehouses, wharves, workshops, manufactories, fixed plant and machinery, roads and streets, running rooms, rest houses, institutes, hospitals, water works and water supply installations, staff dwellings and any other works constructed for the purpose of, or in connection with, railway;