Jammu & Kashmir High Court - Srinagar Bench
Saifuddin Soz vs Pritam Singh Oberio & Ors. ... on 26 February, 2020
Bench: Chief Justice, Dhiraj Singh Thakur
Serial No. 16
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
At SRINAGAR
CM No. 736/2020 in
LPA No. 29/2020
Saifuddin Soz ---Petitioner/Appellant(s)
Through: Mr S. A. Makroo, Adv.
V/s
Pritam Singh Oberio & Ors. ---Respondent(s)
Through:
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE
ORDER
26.02.2020 Notice to the respondents returnable on 27th May 2020.
In the meantime, it is directed that the parties shall maintain status quo with regard to the title and the possession of land which has been in occupation of the applicant.
List on 27th May 2020.
(DHIRAJ SINGH THAKUR) (GITA MITTAL)
JUDGE CHIEF JUSTICE
Srinagar
26.02.2020
Altaf
MOHAMMAD ALTAF NIMA
2020.02.27 15:10
I attest to the accuracy and
integrity of this document