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Jammu & Kashmir High Court - Srinagar Bench

Saifuddin Soz vs Pritam Singh Oberio & Ors. ... on 26 February, 2020

Bench: Chief Justice, Dhiraj Singh Thakur

            Serial No. 16
            Advance List


                      IN THE HIGH COURT OF JAMMU AND KASHMIR
                                     At SRINAGAR
                                               CM No. 736/2020 in
                                                LPA No. 29/2020

           Saifuddin Soz                                                ---Petitioner/Appellant(s)
                               Through: Mr S. A. Makroo, Adv.

                                                       V/s
           Pritam Singh Oberio & Ors.                                           ---Respondent(s)
                               Through:


           CORAM:

                     HON'BLE THE CHIEF JUSTICE
                     HON'BLE MR. JUSTICE DHIRAJ SINGH THAKUR, JUDGE

                                                   ORDER

26.02.2020 Notice to the respondents returnable on 27th May 2020.

In the meantime, it is directed that the parties shall maintain status quo with regard to the title and the possession of land which has been in occupation of the applicant.

List on 27th May 2020.



                                   (DHIRAJ SINGH THAKUR)                (GITA MITTAL)
                                                  JUDGE                 CHIEF JUSTICE
           Srinagar
           26.02.2020
           Altaf




MOHAMMAD ALTAF NIMA
2020.02.27 15:10
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