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Madhya Pradesh High Court

Sandeep Yadav vs The State Of Madhya Pradesh on 9 October, 2023

Author: Roopesh Chandra Varshney

Bench: Roopesh Chandra Varshney

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 12051 of 2023 (SANDEEP YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 09-10-2023 Shri Aman Shrama - Advocate for the appellants.

Record of Court below be requisitioned. List thereafter.

(ROOPESH CHANDRA VARSHNEY) JUDGE sm Signature Not Verified Signed by: SARSWATI MEHRA Signing time: 10/10/2023 10:45:25 AM