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State of Uttar Pradesh - Section

Section 30 in The U.P. Higher Judicial Service Rules, 1975

30. Efficiency Bar.

(1)No member of the service shall be allowed to cross the first efficiency bar unless in the opinion of the court his judicial work is good and his integrity is beyond question.
(2)No member of the Service shall be allowed to cross the second efficiency bar unless in the opinion of the court his judicial work and administrative ability are good and his integrity is beyond question.