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State of Uttar Pradesh - Section

Section 30 in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986

30. Procedure regarding notices.

- Unless otherwise provided, all notices required to be pasted under these orders shall be in English or local language of the area or of the majority of workman and be kept in legible and clean condition and copies thereof shall be sent to the Deputy Labour Commissioner or the Additional Labour Commissioner of the region concerned and to the Secretary of the union of the Industrial establishment.