Section 8(1)(a) in The Atomic Energy Act, 1962

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(a) in The Atomic Energy Act, 1962

(a)where he has reason to believe that work is being carried out for the purpose of or in connection with production and processing of any prescribed substances or substances from which a prescribed substance can be obtained or production, development or use of atomic energy or research into matters connected therewith, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 8(1)(a) in The Atomic Energy Act, 1962