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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(5) in The Orissa Kendu Leaves (Control of Trade) Rules, 1962

(5)If in the opinion of the Government it is not possible to select suitable agents for the purpose out of the persons who have applied for the appointment as agents, the Government may call for fresh applications at any time at their disposal is not sufficient, they may appoint a person or party as agent, who in their opinion is suitable for the work.