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State of Tamilnadu - Section

Section 2 in Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai

2. Application.

- These statutes shall be applicable to all employees of the University not regulated by separate statutes framed in accordance with the provisions of the Act and the Statutes. These statutes shall apply to the academic and other teaching staff of the University in so far as they are not inconsistent with separate statutes that govern their conditions of service.In the case of those on foreign service from Government Departments, Local Bodies, or any other Universities, or Public Sector undertakings, these statutes shall be subject to specific terms and conditions, if any, on which, services of the persons concerned are lent on foreign service to the University.In respect of appointments on contract basis, the conditions of contract shall prevail over these statutes. In regard to matters not specifically dealt with in the contract agreement, the provisions in these statutes shall apply.