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State of Maharashtra - Section

Section 19 in Nagpur rules Relating to the Election of Councillors

19.

The candidate at the head of the poll shall be declared elected. Where an equality of votes is found to exist between any candidates and the addition of one vote will entitle any of the candidates to be declared elected, the determination of the person to whom such one additional vote shall be deemed to have been given shall be made by lot to be drawn in the presence of the Returning Officer and candidates or their agents who may desire to be present and in such manner as the Returning Officer may determine.