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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(13)(b) in The Maharashtra Entertainments Duty Act, 1923

(b)The concession in duty as provided under clause (a) shall be available to the proprietor of the Multiplex Theatre Complex subject to following terms and conditions, namely:-