Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Tamilnadu - Section Section 8 in Tamil Nadu Patta Passbook Act, 1983 8. Certified copies. - Application for certified copies of entries in the Register of Patta Pass Book may be made to, and such copies may be issued by, the Tahsildar, in such manner and on collection of such fees as may be prescribed.
