Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(5)(i) in Orissa Revised Scales of Pay Rules, 2008 (i)adhoc increment granted in the shape of personal pay on account of stagnation at the maximum of the existing scale;