Rajasthan High Court - Jaipur
Babulal Sharma And Ors vs State Of Raj And Ors on 4 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 10871/2014
Yashwant Kumar Mathur Ors
----Petitioner
Versus
State Education Departmentors
----Respondent
Connected With S.B. Civil Writs No. 10391/2014 Ranjit Singh Chauhan And Anr
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 10392/2014 Om Prakash And Ors
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 10393/2014 Babulal Sharma And Ors
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 10397/2014 Vikas Kumar Agrawal
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 10398/2014 Chandresh Rawal And Anr
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 10409/2014 Narendra Kumar Sharma (Downloaded on 05/06/2021 at 07:32:23 PM) (2 of 3) [CW-10871/2014]
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 10569/2014 Ashok Kumar Joshi And Ors
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 10730/2014 Vishnu Dutt Dadich And Ors
----Petitioner Versus State Of Raj And Ors
----Respondent S.B. Civil Writs No. 14294/2014 Dharmendra Kumar Biyala
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 35/2015 Karni Dan Vyas
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 1404/2015 Rajpal Singh And Ors
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 6096/2015 Sanjay Kumar Jain Andanr
----Petitioner Versus State Panchayati Raj Dep Ors
----Respondent S.B. Civil Writs No. 7586/2015 (Downloaded on 05/06/2021 at 07:32:23 PM) (3 of 3) [CW-10871/2014] Pushpdayal Meena Ors
----Petitioner Versus State Education Departmentors
----Respondent S.B. Civil Writs No. 7613/2015 Shiv Gautam Anr
----Petitioner Versus State Education Departmentanr
----Respondent S.B. Civil Writs No. 5230/2016 Mukesh Kumar Dadhich Andanr
----Petitioner Versus State Education Departmentors
----Respondent For Petitioner(s) : Mr.Ashwini Jaiman, Mr.Vikas Kabra and Mr.Ajatshatru Mina For Respondent(s) : Mr.Nitin Jain, Mr.S.S.Raghav, AAG HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Judgment / Order 04/01/2019 Mr.S.S.Raghav, AAG puts in appearance on behalf of the State-respondent. His name be now shown in the cause list.
It is noticed that these cases relate to 2006 recruitment. Let copy of entire record and documents by both the parties including RPSC be made available to Mr.Raghav, who will take instruction in the matter and apprise this court in relation to the present stand of the State Government.
List on 28.1.2019.
(SANJEEV PRAKASH SHARMA),J Sandeep/-97-112 (Downloaded on 05/06/2021 at 07:32:23 PM) Powered by TCPDF (www.tcpdf.org)