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State of Punjab - Section

Section 13 in Punjab Jail Manual, 1996

13.

(i)Delete
(ii)Delete
(iii)Deputy Superintendent shall be incharge of a Sub Jail, who shall be vested with the powers of Superintendent Jail and will be assisted by a Sub Assistant Superintendent Jail, Head Warder, Warders, a clerk and class IV staff as sanctioned by the State Government from time to time;