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Punjab-Haryana High Court

Shiv Shakti College Of Nursing vs State Of Punjab And Others on 28 November, 2024

Neutral Citation No:=2024:PHHC:157907-DB ee f22 IN THE HGH COURT OF PUNJAS AND HARYANA AT CHANDIGARH cw Be 2 fP7aS-2023 3 (O88 M) Dab Sis} 4 cH Callege af Nuesi ae ic af Funjab and g De, Pathers CORAM: HOSTRILE MR. ID HWON'BLE MER. FU Mr. Arbans COW P-S9 88-2029 cued as "Shiv Shakti Callege of Nursing vs. Indian Nursirg Councd and others'. (SHEEL NAGD} CHEER SOUSTICE S8.1L2084 ep. GET R.2 OPA OT Sa BS oe cy Wa TA TASS a '